Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -3 vs Educomp Solutions Ltd on 1 November, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~A-38 to 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 78/2019 & CM APPLs.4301-4302/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Sunil Agarwal, Sr.Standing
Counsel with Mr.Tushar Gupta,
Jr.Standing Counsel and Mr.Utkarsh
Tiwari, Advocate.
versus
EDUCOMP SOLUTIONS LTD ..... Respondent
Through: None.
+ ITA 80/2019 & CM APPLs.4305-4306/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Sunil Agarwal, Sr.Standing
Counsel with Mr.Tushar Gupta,
Jr.Standing Counsel and Mr.Utkarsh
Tiwari, Advocate.
versus
EDUCOMP SOLUTIONS LTD. ..... Respondent
Through: None.
+ ITA 81/2019 & CM APPLs.4312-4313/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Sunil Agarwal, Sr.Standing
Counsel with Mr.Tushar Gupta,
Jr.Standing Counsel and Mr.Utkarsh
Tiwari, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.11.2022
18:34:14
versus
EDUCOMP SOLUTIONS LTD. ..... Respondent
Through: None.
+ ITA 83/2019 & CM APPL.4321/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Sunil Agarwal, Sr.Standing
Counsel with Mr.Tushar Gupta,
Jr.Standing Counsel and Mr.Utkarsh
Tiwari, Advocate.
versus
EDUCOMP SOLUTION LTD. ..... Respondent
Through: None.
+ ITA 85/2019 & CM APPLs.4324-4325/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Sunil Agarwal, Sr.Standing
Counsel with Mr.Tushar Gupta,
Jr.Standing Counsel and Mr.Utkarsh
Tiwari, Advocate.
versus
EDUCOMP SOLUTIONS LTD. ..... Respondent
Through: None.
+ ITA 89/2019 & CM APPL.4490/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Sunil Agarwal, Sr.Standing
Counsel with Mr.Tushar Gupta,
Jr.Standing Counsel and Mr.Utkarsh
Tiwari, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.11.2022
18:34:14
versus
EDUCOMP SOLUTIONS LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 01.11.2022 At the request of learned counsel for the appellant, adjourned to 18th November, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 1, 2022 TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.11.2022 18:34:14