Madhya Pradesh High Court
M/S Cadbury India Limited vs M.P.Pollution Control Board on 2 July, 2015
1 MCRC.No.4432/2014 02.07.2015 Shri Saurabh Agarwal, Advocate for the petitioner. As prayed by the learned counsel for the petitioner who contends that an outstation counsel shall argue in matter for petitioner, list the case on 20 th July, 2015 as prayed for the same purpose along with M.Cr.C.No.4433/2014.
(Sheel Nagu) Judge AK/