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Madhya Pradesh High Court

M/S Cadbury India Limited vs M.P.Pollution Control Board on 2 July, 2015

1 MCRC.No.4432/2014 02.07.2015 Shri Saurabh  Agarwal,  Advocate  for the petitioner. As prayed  by the learned  counsel  for the petitioner  who   contends  that  an  outstation  counsel  shall  argue  in matter  for  petitioner,   list   the   case   on   20 th  July,   2015   as   prayed   for   the  same  purpose  along  with  M.Cr.C.No.4433/2014.

          (Sheel Nagu)                           Judge AK/­