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[Cites 0, Cited by 0] [Section 90(8)] [Section 90] [Entire Act]

State of West Bengal - Subsection

Section 90(8)(ii) in The West Bengal Co-Operative Societies Act, 1983

(ii)"Running audit" shall mean audit of the accounts of a co-operative society within a co-operative year on monthly or quarterly basis as the [Director of Co-operative Audit] [Words substituted by West Bengal Act 27 of 1989 and West Bengal Act 22 of 1992, respectively.] may decide.