Madhya Pradesh High Court
Manju Parihar vs Jila Panchayat Mandsaur on 18 November, 2020
Author: Vivek Rusia
Bench: Vivek Rusia
1 MP-356-2020
The High Court Of Madhya Pradesh
MP-356-2020
(MANJU PARIHAR Vs JILA PANCHAYAT MANDSAUR)
4
Indore, Dated : 18-11-2020
Heard through Video Conferencing.
Shri Ajay Kumar Mimrot, learned counsel for the Petitioner.
Shri Pradyumna Kibe, learned Panel Lawyer for the respondent/State.
Learned Panel Lawyer submits that the OIC has been appointed in this case and he has approached the office of Advocate General for filing the reply. He prays for two weeks time to file the reply.
List in the month of January, 2021.
(VIVEK RUSIA) JUDGE RJ Digitally signed by Reena Joseph Date: 18/11/2020 15:57:24