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State of Assam - Section

Section 42 in Assam Urban Water Supply and Sewerage Board Act, 1985

42. Accounts and Audit Report to be forwarded to the Government.

- The accounts of the Board as certified by the auditor, together with the audit report, thereon, shall be forwarded annually to the Government and the Government may issue such instructions to the Board in respect thereof as they deem fit and the Board shall comply with such instructions.