Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 66] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(12) in The Income Tax Act, 1961

(12)[* * *] [ Sub-Sections (11), (11-A) and (12) omitted by Act 20 of 2002, Section 56 (w.e.f. 1.6.2002).]