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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2)(f) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

(f)the percentage of the annual income of the fund beyond which the Board may not spend on the officers and servants and other administrative matters under Section 12;