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State of Jharkhand - Section

Section 638 in Bihar Education Code, 1961

638. Where school and college scholarships are tenable.

- School scholarships are tenable only in recognised schools in Bihar which have adopted in full the syllabus prescribed by Government. Junior college scholarships are ordinarily tenable only in recognised colleges in Bihar.Notes. - (i) This rule does not apply to special junior college scholarships for girls. In these cases the scholarship must be held at an institution approved by the Director, or by the Universities of Bihar, Patna, Magadh, Ranchi and Bhagalpur. Junior college scholarships may, in exceptional cases with the special sanction of the Director, be held in other States.
(ii)Lower primary scholarships may be made tenable in tols and madrasas.
(Government notification no. 2246-E., dated the 3rd November, 1914 and Government notification no. 784-E. R., dated the 16th August, 1933.)