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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(1) in Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000

(1)The Controller shall maintain up-to-date list showing the fair rents of buildings as determined or re-determined by him from time to time under this Act.