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[Cites 0, Cited by 0] [Section 40L(1)] [Section 40L] [Entire Act]

State of Tamilnadu - Subsection

Section 40L(1)(b) in Tamil Nadu Forest Act, 1882

(b)the apportionment of the kudivila so allowed among all the persons interested in the land of whose claims there is evidence whether they have appeared before him or not.