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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(ii) in The Chennai Metropolitan Water Supply and Sewerage Service Charges (Levy and Collection) Regulations, 1998

(ii)Such fee shall include all expenses, except (a) the cost of maintaining any live-stock or the expenses incidental to the detention of the distrained property; and (b) the charge payable on account of person having or put in charge of the property, namely, Rs. 5/- per day per person.