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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(e) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

(e)"Panchayat" means a Gram Sabha, Gram Panchayat, Anchal Samity and Ziila Panshad constituted under the Arunachal Pradesh Panchayat Raj Act, 1997 (Act No 5 of 2001);