Section 77(2)(b) in Multi State Co-Operative Societies Act, 1984

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Union of India - Subsection

Section 77(2)(b) in Multi State Co-Operative Societies Act, 1984

(b)where the multi-State co-operative society has not commenced working within a period of six months of the date of its registration or such extended period as the Central Registrar may allow in this behalf or has ceased to function in accordance with co-operative principles.

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Union of India - Subsection

Section 77(2)(b) in Multi State Co-Operative Societies Act, 1984