Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

M/S. Arss Damoh Hirapur vs Directorate Of Enforcement .... Opp. ... on 19 November, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLMC No.4576 of 2023

                                    M/s. Arss Damoh Hirapur              ....         Petitioners
                                    Tolls Pvt. Ltd. & others

                                                                   Mr. S.P. Sarangi, Advocate

                                                         -versus-
                                    Directorate of Enforcement ....                   Opp. Party

                                                                             Mr. U.R. Jena, AGA

                                 CORAM:
                                                 JUSTICE SIBO SANKAR MISHRA
      Order                                                  ORDER
       No.                                                 19.11.2024
         04.                  1.          This    matter   is   taken   up    through   Hybrid

Arrangement (Virtual/Physical Mode).

2. As requested, list this matter on 8 th of January, 2025.

(S.S. Mishra) Judge Signature Not Verified Digitally Signed Signed by: AMIT KUMAR MOHANTY Designation: Secretary amit Reason: Authentication Location: High Court Of Orissa, Cuttack Date: 21-Nov-2024 09:31:05