Orissa High Court
M/S. Arss Damoh Hirapur vs Directorate Of Enforcement .... Opp. ... on 19 November, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.4576 of 2023
M/s. Arss Damoh Hirapur .... Petitioners
Tolls Pvt. Ltd. & others
Mr. S.P. Sarangi, Advocate
-versus-
Directorate of Enforcement .... Opp. Party
Mr. U.R. Jena, AGA
CORAM:
JUSTICE SIBO SANKAR MISHRA
Order ORDER
No. 19.11.2024
04. 1. This matter is taken up through Hybrid
Arrangement (Virtual/Physical Mode).
2. As requested, list this matter on 8 th of January, 2025.
(S.S. Mishra) Judge Signature Not Verified Digitally Signed Signed by: AMIT KUMAR MOHANTY Designation: Secretary amit Reason: Authentication Location: High Court Of Orissa, Cuttack Date: 21-Nov-2024 09:31:05