Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] Union of India - Subsection Section 2(h) in Delhi University Act, 1922 (h)[ " teachers of the University " means persons appointed or recognized by the University for the purpose of imparting instruction in the University or in any College ;] [Substituted by Act 24 of 1943, s.3, for the original cl.(h). ]
