Madras High Court
M/S. Sei Adhavan Power Private Limited vs M/S. Jinneng Clean Energy Technology ... on 27 January, 2020
Author: M.M.Sundresh
Bench: M.M. Sundresh, N. Anand Venkatesh
Review Application(F)Nos.92964, 92965, 93753, 93754,
93755, 93756, 93757, 93765 and 93766 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 27.01.2020
CORAM
THE HONOURABLE MR.JUSTICE M.M. SUNDRESH
AND
THE HONOURABLE MR.JUSTICE N. ANAND VENKATESH
Review Application (F) Nos.92964, 92965, 93753, 93754,
93755, 93756, 93757, 93765 and 93766 of 2019 and
C.M.P.Nos.17504, 17226, 19070, 19089, 20949,
20954, 21051, 21055, 21059 of 2019 in
O.S.A.Nos.170 to 175, 206, 209 and 210 of 2018
M/s. SEI Adhavan Power Private Limited
Menon Eternity, 10th Floor, New No.165
Old No.110, St.Mary's Raod, Alwarpet,
Chennai 600018., Tamil Nadu
Represented by its Authorised Signatory
Mr.T. Swaminathan .. Applicant in Rev.Apln.
(F)Nos.92965, 93753, 93754,
93755, 93756 and 93757 of 2019
M/s.Sun Edison Solar Power India (Pvt) Ltd.,
Menon Eternity, 10th Floor,
New No.165, Old No.110,
St.Mary's Road, Alwarpet,
Chennai 600018, Tamilnadu
Represented by its Authorised Signatory
Ms.Deepthi.M .. Applicant in Rev.Apln.
92964, 93765 and 92766 of 2019
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http://www.judis.nic.in
Review Application(F)Nos.92964, 92965, 93753, 93754,
93755, 93756, 93757, 93765 and 93766 of 2019
vs
1. M/s. Jinneng Clean Energy Technology Limited,
No.1Wenshul Econbomic Zone,
LVliang, Shanxi Province, China
Rep.by its Authorised Signatory Mr.Robert Parrey
2. M/s.SunEdison Energy Holding (Singapore) Pte Ltd.,
11 Lorang 3 Toa Payoh
B1k B Jackson Square
4th Floor, Singapore 319579
Rep.by its Managing Director
3. M/s.Singapore International Arbitration Centre
32, Maxwell Road, #02-01, Maxwell Chambers
Singapore 069115.
Rep.by its Deputy Registrar
Mr.Kavin Nash .. Respondents
Review Applications have been filed against Common Judgment
of this Court in O.S.A.Nos.170 to 175, 206, 209 and 210 of 2018 dated
23.07.2018.
For Applicant in : Mr.Bharadwajaramasubramaniam.R.
Rev.Apln.(F)Nos.
92965, 93753, 93754,
93755, 93756 and
93757 of 2019
For Applicant in : Mr.R.S.Diwaagar
Rev.Apln.(F)Nos.
92964, 93765 and
92766 of 2019
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http://www.judis.nic.in
Review Application(F)Nos.92964, 92965, 93753, 93754,
93755, 93756, 93757, 93765 and 93766 of 2019
COMMON ORDER
[Order of this Court was delivered by M.M. SUNDRESH,J.] The learned counsels for the Applicants, seek permission of this Court to withdraw the above Applications. They have also made endorsements to that effect on the reverse side of the Applications.
2. In view of the same, the Review Applications are dismissed as withdrawn. No costs. Consequently, connected C.M.Ps.are closed.
[M.M.S.,J.] [N.A.V.,J]
14.02.2020
Index : yes
Internet : yes
Speaking/Non-speaking Order ggs Page 3/4 http://www.judis.nic.in Review Application(F)Nos.92964, 92965, 93753, 93754, 93755, 93756, 93757, 93765 and 93766 of 2019 M.M.SUNDRESH, J.
AND N. ANAND VENKATESH, J.
ggs Rev. Aplc (F) Nos.92964, 92965, 93753, 93754, 93755, 93756, 93757, 93765 and 93766 of 2019 14.02.2020 Page 4/4 http://www.judis.nic.in