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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Sikkim - Subsection

Section 9(2)(a) in Sikkim Land (Requisition and Acquisition) Act, 1977

(a)If the applicant was present or represented before the Collector at the tome when the award was made. Within six weeks fro the date of making of the award;