Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in Bombay Betting Tax Act, 1925 1. Short title. - This Act may be called [the Maharashtra Betting Tax Act]. [2. Extent. - It extends to the whole of the [State of Maharashtra].]
