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Supreme Court - Daily Orders

M/S Adobe Marketing Private Limited vs Haryana State Industrial And ... on 26 November, 2024

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

     ITEM NO.12                              COURT NO.12                 SECTION XVII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                       Civil Appeal    No(s).4759/2023

     M/S ADOBE MARKETING PRIVATE LIMITED                                 Appellant(s)

                                                      VERSUS

     HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
     DEVELOPMENT CORPORATION AND ORS & ORS.                              Respondent(s)

     WITH

     Diary No(s). 17010/2024 (XVII-A)

     (IA No. 133251/2024 - CONDONATION OF DELAY IN FILING, IA No.
     133252/2024 - CONDONATION OF DELAY IN REFILING /        CURING THE
     DEFECTS, IA No. 133253/2024 - EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT, IA No. 152347/2024 - PERMISSION TO FILE
     ADDITIONAL   DOCUMENTS/FACTS/ANNEXURES,  IA   No.   142117/2024  -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES AND IA No.
     133254/2024 - STAY APPLICATION)

     Date : 26-11-2024 These matters were called on for hearing today.

     CORAM :                 HON'BLE MS. JUSTICE BELA M. TRIVEDI
                             HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Appellant(s)                  Mr. Nikhil Nayyar, Sr. Adv.
                                       Mr. Divyanshu Rai, AOR

                                       Ms. Aishwarya Bhati, A.S.G. [Not Present]
                                       Mr. Samar Vijay Singh, AOR
                                       Mr. Sumit Kumar Sharma, Adv.

     For Respondent(s)                 Mr. Nikhil Nayyar, Sr. Adv.
                                       Mr. Divyanshu Rai, AOR

                                       Mr. Lokesh Sinhal, Sr. A.A.G.
                                       Mr. Akshay Amritanshu, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List after two weeks, as prayed for by the learned counsel Digitally signed by RAVI ARORA Date: 2024.11.26 for the appellant.

18:53:52 IST Reason:

(RAVI ARORA) (MAMTA RAWAT) COURT MASTER (SH) COURT MASTER (NSH)