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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(4) in Gujarat District Mineral Foundation Rules, 2016

(4)The accounts of the District Mineral Foundation together with the financial audit report, the social-audit report and the Annual Report shall be forwarded annually to the Government by the District Mineral Foundation. The Government shall cause the reports to be laid, as soon as it is received, before the State Legislative Assembly.