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Supreme Court - Daily Orders

Satish Kumar vs Delhi Fire Services on 7 February, 2014

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ITEM NO.19                  COURT NO.9             SECTION XV


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                                      CC 1345/2014

(From the judgement and order dated 12/07/2013 in LPA No.472/2013,    of   The
HIGH COURT OF DELHI AT N. DELHI)

SATISH KUMAR                                         Petitioner(s)

                   VERSUS

DELHI FIRE SERVICES                                  Respondent(s)

(With appln(s) for c/delay in filing SLP)

Date: 07/02/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
          HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE


For Petitioner(s)        Mr. Anuj Agarwal, Adv.
                         Ms. Aarushi Agarwal, Adv.
                         Mr. Ashutosh Dixit, Adv.
                      For Mr. Vishal Arun,Adv.

For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned. The special leave petition is dismissed.



       |       (Sanjay Kumar)        Court Master|    (Indu Satija)                  |
|                                         |Assistant Registrar                   |
|                                         |                                      |