Supreme Court - Daily Orders
Satish Kumar vs Delhi Fire Services on 7 February, 2014
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ITEM NO.19 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 1345/2014
(From the judgement and order dated 12/07/2013 in LPA No.472/2013, of The
HIGH COURT OF DELHI AT N. DELHI)
SATISH KUMAR Petitioner(s)
VERSUS
DELHI FIRE SERVICES Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 07/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Anuj Agarwal, Adv.
Ms. Aarushi Agarwal, Adv.
Mr. Ashutosh Dixit, Adv.
For Mr. Vishal Arun,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned. The special leave petition is dismissed.
| (Sanjay Kumar) Court Master| (Indu Satija) |
| |Assistant Registrar |
| | |