Section 51(2) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993
(2)Where functions are entrusted to a Janpad Panchayat or Zila Panchayat under sub-section (1), the Janpad Panchayat or Zila Panchayat shall in the discharge of those functions, act as an agent of the State Government.
