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State of Odisha - Section

Section 6 in Orissa Electricity (Manner of Service of Provisional Assessment Order) Rules, 2004

6. Power to remove difficulties.

- If any difficulty arises in giving effect to any of the provisional of these rules the State Government may by general or special order direct the Assessing Officer to take suitable action not being inconsistent with the provisions of the Act and Rules, which appears to the Government to be necessary or expedient for the purposes of removing difficulties.