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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

(1)The Collector after going through the report of the Divisional Forest Officer and that of the Sub-Divisional Officer (Revenue) minutely observe if there is any major difference of opinion in which case he shall personally inspect the spot alongwith the Divisional Forest Officer and the Sub-Divisional Officer (Revenue) and from his own opinion about the point of difference.