Gauhati High Court
Satish Kumar vs The Union Of India And 5 Ors on 6 September, 2022
Author: R.M. Chhaya
Bench: Chief Justice, Soumitra Saikia
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GAHC010203512021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7338/2021
SATISH KUMAR
S/O LATE SIVA CH. PRASAD SINGH, R/A H/N-18(2ND FLOOR), SATGAON,
OPP. SATGAON POLICE STATION, DIST-KAMRUP(M), ASSAM, PIN-781171
VERSUS
THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI-110011
2:THE CENTRAL ADMINISTRATIVE TRIBUNAL (CAT)
GUWAHATI BENCH AT GUWAHATI
G.S ROAD
GUWAHATI-781005
3:THE CONTROLLER GENERAL OF DEFENCE ACCOUNTS (CGDA)
MINISTRY OF DEFENCE (FINANCE)
SOUTH BLOCK
GOVERNMENT OF INDIA
NEW DELHI
PIN-110011
4:THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (BR)
RING ROAD
NARAINA
DELHI
PIN-110010
5:THE OFFICE OF THE CONTROLLER OF DEFENCE ACCOUNTS
RAJENDRA PATH
PATNA
BIHAR
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PIN-841219
6:THE OFFICE OF THE CONTROLLER OF DEFENCE ACCOUNTS (BR)
UDAYAN VIHAR
NARANGI
GUWAHATI
ASSAM
PIN-78117
Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
06-09-2022 R.M. Chhaya, C.J.
At the request of learned counsel for the petitioner, the matter is adjourned to 30.09.2022 so as to enable him to obtain instructions.
JUDGE CHIEF JUSTICE Comparing Assistant