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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 26 in The Copyright (Amendment) Act, 2012

26. The Authority also observed that utilisation of 70% is very common in the telecom sector. Utilisation of 70% is used in augmentation of Point of Interconnection by various Telecom Service Providers. It is also used in Network planning to design the Telecom Networks.