Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(10) in Rajasthan Biological Diversity Rules, 2010 (10)The Zila Parishad and Panchayat Samiti Biodiversity Management Committees shall strive to mainstream biodiversity conservation concerns in the development planning at the local level.
