Chattisgarh High Court
Chhattisgarh Public Service ... vs Chhattisgarh State Information ... on 21 August, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1452 of 2018
Chhattisgarh Public Service Commission Versus Chhattisgarh State
Information Commission
21/08/2018 Shri Ashish Shrivastava, counsel for the
petitioner.
None for the respondent.
List after 4 weeks.
Sd/-
Judge (Prashant Kumar Mishra) Barve