Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] Union of India - Subsection Section 77(4) in Multi State Co-Operative Societies Act, 1984 (4)A copy of such order shall be communicated by registered post to the multi-State cooperative society and to the municipal institutions, if any of which the society is a member.
