Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(d) in Police Regulations, Calcutta, 1968

(d)he shall draw up an accurate report in minute details of all the relevant facts, with a note of the number of rounds issued and expended, and he shall send one copy of his report to the Divisional Deputy Commissioner and one copy to the Deputy Commissioner, Headquarters.