Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Gujarat - Subsection Section 22(6) in The Gujarat Entertainments Tax Act, 1977 (6)The provisions of the Code of Criminal Procedure, 1973 (2 of 1974), relating to searches shall, so far as may be, apply to a search made under sub-section (5).
