Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 9 in The Bihar Home Guards Act, 1947 9. Application of the Police Act, 1861. - A Home Guard, when on duty as such, shall, in so far as such duty is not inconsistent with this Act, be mutatis mutandis subject to the Police Act, 1861.
