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[Cites 0, Cited by 0] [Section 66C(4)] [Section 66C] [Entire Act]

State of Maharashtra - Subsection

Section 66C(4)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)obtain information from the Council or any of its offices regarding the action taken by the Council or the office concerned, as the case may be, on the suggestions made by the Area Sabha and present the same in the meeting;