Punjab-Haryana High Court
Avinash Kaur And Another vs Pankaj Kumar And Others on 7 December, 2015
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
FAO No.3520 of 2012 (O&M)
Date of Decision: December 07, 2015.
Avinash Kaur and another
..........APPELLANT (s).
VERSUS
Pankaj Kumar and others
........RESPONDENT(s).
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: None for the appellant (s).
*******
SURINDER GUPTA, J.(Oral)
Notice through publication not issued as the publication charges have not been deposited.
Today, none has appeared on behalf of appellants. The appellants appear to be not interested in pursuing this appeal.
Dismissed due to non-compliance of order dated 24.07.2015 and non-appearance of appellants or their counsel.
( SURINDER GUPTA ) December 07, 2015. JUDGE Sachin M. SACHIN MEHTA 2015.12.08 16:07 I attest to the accuracy and authenticity of this document HIGH COURT, CHANDIGARH