Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(d) in Orissa Pani Panchayat Act, 2002

(d)to regulate the use of water among the various pipe outlets under its area of operation according to the warabandi schedule of the system;