Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 511] [Entire Act] State of Punjab - Subsection Section 511(10) in Punjab Jail Manual, 1996 (10)Prison tasks : The tasks shall be allotted with due regard to the capacity, character, previous mode of life and antecedents of the prisoner.
