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[Cites 0, Cited by 4] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(a) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(a)if the person making it was present or represented before the Collector at the time when he made his award, within six weeks from the date of the Collector's award;