Delhi High Court - Orders
Lg Polymers India Private Limited vs S.J. Polymers & Anr on 22 March, 2022
Author: Amit Bansal
Bench: Amit Bansal
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 646/2021
LG POLYMERS INDIA PRIVATE LIMITED ..... Plaintiff
Through: Mr. Neil Hildreth with Mr. Rahul Jain
and Mr. Kshitiz Arya, Advocates.
versus
S.J. POLYMERS & ANR. ..... Defendants
Through: Mr. Varun Maheshwari, Advocate.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 22.03.2022 I.A. No.4410/2022 (u/S 8 A&C Act)
1. Counsel for the applicants/defendants seeks to withdraw the present application.
2. The application is dismissed as withdrawn. CS(COMM) 646/2021
3. Counsel for the defendants states that he shall file a written statement as per the statutory timelines.
4. List before the Joint Registrar on 6th April, 2022, i.e., the date already fixed.
AMIT BANSAL, J.
MARCH 22, 2022 at Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:23.03.2022 12:53:27