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Delhi High Court - Orders

Lg Polymers India Private Limited vs S.J. Polymers & Anr on 22 March, 2022

Author: Amit Bansal

Bench: Amit Bansal

                            $~2
                            *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +        CS(COMM) 646/2021
                                     LG POLYMERS INDIA PRIVATE LIMITED         ..... Plaintiff
                                                  Through: Mr. Neil Hildreth with Mr. Rahul Jain
                                                           and Mr. Kshitiz Arya, Advocates.

                                                         versus

                                     S.J. POLYMERS & ANR.                              ..... Defendants
                                                    Through:          Mr. Varun Maheshwari, Advocate.

                                     CORAM:
                                     HON'BLE MR. JUSTICE AMIT BANSAL
                                             ORDER

% 22.03.2022 I.A. No.4410/2022 (u/S 8 A&C Act)

1. Counsel for the applicants/defendants seeks to withdraw the present application.

2. The application is dismissed as withdrawn. CS(COMM) 646/2021

3. Counsel for the defendants states that he shall file a written statement as per the statutory timelines.

4. List before the Joint Registrar on 6th April, 2022, i.e., the date already fixed.

AMIT BANSAL, J.

MARCH 22, 2022 at Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:23.03.2022 12:53:27