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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu Shops and Establishments Act, 1947

(2)Before passing an order under sub- section (1), the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government shall make an inquiry in the prescribed manner.