Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 39 in Haryana Air (Prevention and Control of Pollution) Rules, 1983 39. Which of the pollution control items are connected to Diesel Generator set (captive power source) to ensure the running in the event of normal power failure?
