Himachal Pradesh High Court
Dr. Partap Thakur vs State Of Himachal Pradesh And Others on 22 April, 2015
Bench: Mansoor Ahmad Mir, Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA
CWP No.2365 of 2015 a/w CWPs
No.2372, 2373, 2374, 2375, 2377
& 2378 of 2015.
.
Date of decision: 22.04.2015
1. CWP No.2365 of 2015.
Dr. Partap Thakur.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
2. CWP No.2372 of 2015.
Ashok Thakur.
.....Petitioner.
Versus
State of Himachal Pradesh and another.
..... Respondents.
3. CWP No.2373 of 2015.
Rajender Sharma.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
4. CWP No.2374 of 2015.
Vinod Kumar.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
5. CWP No.2375 of 2015.
Damanjit Singh.
.....Petitioner.
Versus
State of Himachal Pradesh and another.
..... Respondents.
6. CWP No.2377 of 2015.
Gian Chand Gupta.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
7. CWP No.2378 of 2015.
Ved Parkash Sharma.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
Coram:
The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge
Whether approved for reporting?
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For the petitioner(s): M/s C.S. Thakur, Digvijay Singh, Aruna
Sharma, Naveen Awasti, Deepak Gupta
and S.C. Sharma, Advocates, for the
respective petitioners.
For the respondents: Mr. Shrawan Dogra, Advocate General
.
with Mr. Romesh Verma, Mr. Anup
Rattan, Additional Advocate Generals
and Mr. J.K. Verma, Deputy Advocate
General.
________________________________________________________________________________
Mansoor Ahmad Mir, Chief Justice (oral)
The judgment and order dated 5th August, 2014, passed in batch of writ petitions, the lead case of which is CWP No.7172 of 2010 shall govern these writ petitions also alongwith interim orders. Copy of that judgment/order shall form part of this judgment also.
2. The writ petitions stand disposed of alongwith pending applications, if any.
Copy dasti.
( Mansoor Ahmad Mir )
Chief Justice
April 22, 2015 ( Tarlok Singh Chauhan )
(Hemlata/rkv) Judge
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