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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(b) in The West Bengal Duty On Inter-State River Valley Authority Electricity Act, 1973

(b)by, or in respect of, any-
(i)railway administration as defined in the Indian Railways Act, 1890;
(ii)inter-State river valley authority;
(iii)local authority;
(iv)institution or class of persons specified in the Second Schedule,