Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(b) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(b)make reservation in favour of the scheduled castes, the scheduled tribes, other backward classes, girls students and other categories in accordance with any law or orders of the State Government for the time being in force.