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Union of India - Section

Section 53 in The Guardians And Wards Act, 1890

53. Amendment of Chapter XXXI of the Code of Civil Procedure

.[Repealed by the Code of Civil Procedure, 1908 (5 of 1908), section 156 and Schedule V.]The ScheduleEnactments Repealed[Repealed by the Repealing Act, 1938 (1 of 1938), section 2 and Schedule.]