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[Cites 0, Cited by 0] [Section 159(2)] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(2)(id) in The Patents Act, 1970

(id)the manner of making the request for examination for an application for patent and the period within which such examination shall be made under sub-sections (1) and (3) of section 11B;