Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(A) in The Maharashtra Borstal Schools Rules, 1965 (A)Early morning -(i)Toilet;(ii)Meditation;(iii)Preparation for opening;(iv)Unlocking at day-break according to conditions of visibility;(v)Counting;(vi)Search;(vii)Leaving the House.
