Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 96 in The Bihar Motor Vehicles Rules, 1992

96. Fees, that may be charged by the testing institute.

- The following are the maximum fees that may be charged by the testing institutes for different tests:-
I. Tests of new types of taxi meters  
  For a complete examination Rs. 150
  For testing a flexible staff Rs. 30
II. Rough tests of approved types of taxi meters  
  For test of single meter of approved type Rs. 30
  For each re-test Rs. 15