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State of Bihar - Section
Section 96 in The Bihar Motor Vehicles Rules, 1992
96. Fees, that may be charged by the testing institute.
- The following are the maximum fees that may be charged by the testing institutes for different tests:-| I. | Tests of new types of taxi meters | |
| For a complete examination | Rs. 150 | |
| For testing a flexible staff | Rs. 30 | |
| II. | Rough tests of approved types of taxi meters | |
| For test of single meter of approved type | Rs. 30 | |
| For each re-test | Rs. 15 |