Section 2(ii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014
(ii)"Horticulture grower/Producer" means a person who is bonafide Arunachalee and possesses land in Arunachal Pradesh who is engaged in production of horticultural produce by himself/herself or by hired labour or otherwise, but not include any market functionary.
