Andhra Pradesh High Court - Amravati
T. Raja Gopal vs Sri Smt. Sandhya Rani, Ipos on 10 September, 2024
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE: CONTEMPT CASE (AT) No.486 of 2023 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE
2. 10.09.2024 JS,J At request of learned Government Pleader, post the matter after two (02) weeks.
_______ JS,J KAS