Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1)(viii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(viii)networking and coordinating with civil society organizations working for the effective implementation of the Act and the rules;